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SC: IMA Cautioned With Regard to Unethical Practices by its Members - (24 Apr 2024)

CONTEMPT OF COURT

SC while hearing contempt case against Patanjali Ayurved over misleading advertisements, has cautioned Indian Medical Association (IMA) over unethical medical practices of members of association that include recommending highly expensive medicines or extraneous medicines for valuable consideration.

Tags : SUPREME COURT   PATANJALI AYURVED   MISLEADING ADVERTISEMENTS   ALLOPATHIC DOCTORS  

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