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Delhi HC to Police: Like Pizza Boy, Police Should Reach the Crime Scene Fast - (02 Jun 2016)

Delhi HC while hearing a PIL initiated by it after the December 16, 2012 gangrape case has said that “Like a pizza boy delivering the stuff faster than the guaranteed time", the Delhi police should reach the crime scene before the current response time of ten minutes to earn the people’s "faith".

Tags : DELHI HC   RESPONSE TIME  

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