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24,000 Teaching and Non-Teaching Jobs Invalidated by Calcutta High Court - (23 Apr 2024)

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Calcutta High Court has cancelled 24,000 teaching and non-teaching jobs for government and aided schools filled up in 2016 SSC Recruitment process on the ground that certain irregularities were found with OMR sheets.

Tags : CALCUTTA HIGH COURT   SSC RECRUITMENT   NON-TEACHING JOBS  

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