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Del HC: Delhi Govt. Directed to Implement Immediate Measures to Optimize Med. Resources in Hospitals - (19 Apr 2024)

CIVIL

Delhi High Court has issued directions to the Secretary and Principal Health Secretary of the Delhi Government to implement immediate measures to be taken in various government hospitals for optimization of existing medical resources, within a period of thirty days.

Tags : DELHI HIGH COURT   MEDICAL RESOURCES   DELHI GOVERNMENT   GOVERNMENT HOSPITALS  

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