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Ori. HC: Proper Infrastructure and Manpower Must be Provided by State to Forensic Labs - (18 Apr 2024)

CIVIL

Orissa High Court while explaining the importance of receiving chemical examination reports on time in criminal cases has observed that the State should ensure that proper manpower and infrastructure is provided to Forensic Science Laboratories for them to work effectively.

Tags : ORISSA HIGH COURT   FORENSIC SCIENCE LABORATORIES   PROPER INFRASTRUCTURE  

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