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Concerns About Rise in Low-Quality Law Colleges Raised by Bar Council of India - (17 Apr 2024)

EDUCATION

Bar Council of India while raising concern regarding the increase in the number of substandard law colleges in India has suggested thorough inspection before granting No Objection Certificates (NOCs) and has issued guidelines for the same.

Tags : BAR COUNCIL OF INDIA   NO OBJECTION CERTIFICATES   GUIDELINES  

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