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Appointment of Technical Assistants as Assistant Engineers in Tamil Nadu PWD Upheld by Supreme Court - (17 Apr 2024)

SERVICE

Supreme Court while upholding the Tamil Nadu Government’s decision of appointing Technical Assistants as Assistant Engineers in Public Works Department (PWD), has expressed displeasure over attempt of the Association of Engineers in Tamil Nadu to grab all posts of Assistant Engineers in the State.

Tags : SUPREME COURT   TECHNICAL ASSISTANTS   ASSISTANT ENGINEERS   PUBLIC WORKS DEPARTMENT  

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