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Committee to Examine Issues Relating to Queer Community Constituted by Central Government - (17 Apr 2024)

CIVIL

Central Government on direction by the Supreme Court in Supriyo and Ors vs. Union of India (MANU/SC/1155/2023; 2023/INSC/920) has constituted a committee comprising of six members to examine various issues relating to the queer community.

Tags : CENTRAL GOVERNMENT   QUEER COMMUNITY   SIX MEMBERS  

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