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Supreme Court in Plea for 100% EVM-VVPAT Verification: Human Interference to Create Problems - (17 Apr 2024)

ELECTION

SC while hearing petitions seeking complete verification of Electronic Voting Machine (EVM) against Voter-Verifiable Paper Audit Trail (VVPAT) has stated that human intervention is going to create problems. Machines normally, without human intervention, will work properly and give accurate results.

Tags : SUPREME COURT   100% EVM-VVPAT VERIFICATION   HUMAN INTERFERENCE  

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