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Supreme Court: Regulations of University Grants Commission are Binding on Universities - (16 Apr 2024)

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Supreme Court while directing Jamia Milia Islamia University to reinstate teachers on a permanent basis even after University Grants Commission’s letter, has held that University Grants Commission Regulations though a subordinate legislation have a binding effect on universities to which it applies.

Tags : SUPREME COURT   JAMIA MILIA ISLAMIA   UNIVERSITY GRANTS COMMISSION   REINSTATEMENT  

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