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Uttarakhand High Court Asks CBI Not To Take Coercive Steps Against C.M. Harish Rawat - (01 Jun 2016)

Uttarakhand High Court has directed CBI not to take any coercive steps against C.M. Harish Rawat in the course of its preliminary inquiry into the case relating to the sting operation in which he is shown striking a financial deal with rebel Congress legislators.

Tags : UTTARAKHAND HIGH COURT   HARISH RAWAT  

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