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Bom. HC: All Necessary Measures to be Taken to Prevent Law & Order Breach During Ram Navami Rally - (16 Apr 2024)

CIVIL

Bombay High Court has directed Maharashtra police to take all the actions that are necessary to avoid violation of law and order during the upcoming Ram Navami rally in Mumbai's Malwani area.

Tags : BOMBAY HIGH COURT   RAM NAVAMI RALLY   VIOLATION OF LAW  

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