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Ker. HC: Directions to Centre to Desist Telecasting Shows Found Violative of Broadcasting Regulations - (15 Apr 2024)

MEDIA AND COMMUNICATION

Kerala High Court while addressing violations of broadcasting regulations and advisories in connection with telecasting Big Boss Malayalam, has directed the Union Government to desist telecasting shows if they are found violating broadcasting regulations and advisories.

Tags : KERALA HIGH COURT   TELECASTING   BIG BOSS   BROADCASTING REGULATIONS  

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