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Union’s Circular Banning Twenty-Three Breeds of Dogs Banned by Karnataka High Court - (11 Apr 2024)

CIVIL

Karnataka High Court has quashed the circular issued by Union Ministry of Fisheries, Animal Husbandry and Dairying Department that banned twenty-three breeds of dogs on the ground that they were ferocious and dangerous to human life.

Tags : KARNATAKA HIGH COURT   TWENTY-THREE BREEDS   DOGS BANNED  

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