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Allahabad HC: Paying 25 Percent of Monthly Pension as Maintenance to Wife is Not Excessive - (08 Apr 2024)

FAMILY

Allahabad High Court while treating the pension of a husband as his monthly salary, has held that providing twenty-five percent of monthly pension as maintenance to the wife is not excessive.

Tags : ALLAHABAD HIGH COURT   25 PERCENT   MONTHLY PENSION   MAINTENANCE  

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