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SC Put Stay on AFT Order Demoting Mehta from Lt General to Brigadier Rank - (31 May 2016)

SC has stayed an Armed Force Tribunal (AFT) order demoting an officer of the rank of Lt General to Brigadier for allegedly misrepresenting facts and imposing a cost of Rs 50 lakh on the Defence Ministry and the Army.

Tags : SC   ARMED FORCE TRIBUNAL  

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