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Supreme Court: Split Verdict Delivered on Appointment of Shiksha Karmis in Madhya Pradesh - (08 Apr 2024)

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Supreme Court has delivered a split verdict in a case regarding the appointment of Shiksha Karmis in Madhya Pradesh. While Justice JK Maheshwari upheld the decision of the High Court to cancel the appointment of Shiksha Karmis, Justice KV Viswanathan reversed the High Court’s decision.

Tags : SUPREME COURT   SHIKSHA KARMIS   SPLIT VERDICT   APPOINTMENT  

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