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SC: Candidate’s MBBS Admission Cancellation Over Social and Economically Backward Certificate Stayed - (08 Apr 2024)

EDUCATION

SC while issuing notice, has stayed 'Teli' caste student's cancellation of MBBS admission in Government Medical College, Vadodara which was done as a consequence of refusing to recognize the applicability of his Social and Economically Backward Certificate in the State of Gujarat.

Tags : SUPREME COURT   SEBC   MBBS ADMISSION   CANCELLATION  

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