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Madras High Court Modifies Order & Restores Power of Madurai Bench to Hear Pan-State Matters - (05 Apr 2024)

CIVIL

Madras High Court recently modified an earlier order of the Court and restored the power of the Madurai Bench to hear pan-state matters which were earlier restricted to the principal bench.

Tags : MADRAS HIGH COURT   MADURAI BENCH   PAN-STATE MATTERS  

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