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Del. HC: Wife Leaving Matrimonial Home on Regular Basis Without Husband’s Fault is Cruelty - (05 Apr 2024)

FAMILY

Delhi High Court while granting divorce to a husband, has observed that a wife leaving a matrimonial home from time to time without any fault on the husband’s part, amounts to cruelty.

Tags : DELHI HIGH COURT   MATRIMONIAL HOME   CRUELTY  

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