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Bom. HC Dismisses PIL Challenging Additional Fees Imposed for Delay in Applying for Vehicle Services - (04 Apr 2024)

MOTOR VEHICLES

Bombay High Court has dismissed a Public Interest Litigation (PIL) that challenged the imposition of additional fees for several vehicle services like renewal of driving license and vehicle registration.

Tags : BOMBAY HIGH COURT   PUBLIC INTEREST LITIGATION   ADDITIONAL FEES  

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