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‘Haldiram’ Declared As A Well Known Trademark by Delhi High Court - (03 Apr 2024)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while declaring Haldiram as a well-known trademark, has observed that the brand, with its origins deeply rooted in India's rich culinary tradition, has not only established a presence within the national market but has also extended its influence globally.

Tags : DELHI HIGH COURT   HALDIRAM   WELL KNOWN TRADEMARK  

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