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Madras High Court Directs State to Expedite Probe and Trials in Criminal Cases Against MP, MLAs - (03 Apr 2024)

CRIMINAL

Madras High Court has directed the State to speed up the probe and trials in criminal cases against Members of Parliament (MP) and Members of Legislative Assembly (MLAs).

Tags : MADRAS HIGH COURT   MEMBERS OF LEGISLATIVE ASSEMBLY   MEMBERS OF PARLIAMENT   CRIMINAL CASES  

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