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Chhattisgarh High Court: Take Action Against Persons Reposting Morphed Video of Court Proceedings - (03 Apr 2024)

CONTEMPT OF COURT

Chhattisgarh High Court has ordered action against individuals reposting morphed video of a court proceeding and also against those individuals who passed derogatory comments against the Judges and the Court.

Tags : CHHATTISGARH HIGH COURT   MORPHED VIDEO   COURT PROCEEDINGS  

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