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Mad. HC: Providing Police Protection to Person With Criminal Background Would Send Wrong Signals - (03 Apr 2024)

CONSTITUTION

Mad. HC has held that if the Court directs to give police protection to persons with criminal background, it will send a wrong signal to society and a citizen should not get such an impression as it will make them lose their faith in the existing system.

Tags : MADRAS HIGH COURT   CRIMINAL BACKGROUND   POLICE PROTECTION  

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