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NGT Stops Eco-Park Work in Surajpur Wetlands - (31 May 2016)

National Green Tribunal (NGT) has ordered an immediate halt to all construction activities on the Surajpur wetland in reserved forests in Gautam Budh Nagar forest division, effectively stalling work of an eco-park proposed in area by UP Government.

Tags : NATIONAL GREEN TRIBUNAL   SURAJPUR WETLAND  

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