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Gauhati High Court: Notify the Child Protection Policy and the rules under the Juvenile Justice Act - (01 Apr 2024)

CIVIL

Gauhati High Court has asked the State Government to notify the rules under the Juvenile Justice (Care and Protection) Act, 2015, and the Child Protection Policy by 24th June 2024.

Tags : GAUHATI HIGH COURT   STATE GOVERNMENT   CHILD PROTECTION POLICY   JUVENILE JUSTICE ACT  

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