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Court Remands Delhi Chief Minister Arvind Kejriwal to Judicial Custody till 15th April - (01 Apr 2024)

CRIMINAL

Rouse Avenue Courts has remanded Chief Minister of Delhi, Arvind Kejriwal to judicial custody till 15th April 2024 in a money laundering case related to a liquor policy scam.

Tags : ROUSE AVENUE COURTS   CHIEF MINISTER   ARVIND KEJRIWAL   JUDICIAL CUSTODY  

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