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Delhi HC Denies To Stay Attachment Proceedings Against Virbhadra Singh - (31 May 2016)

Delhi HC has denied to stay Enforcement Directorate's attachment proceedings against Himachal Pradesh Chief Minister Virbhadra Singh and his wife, but said the final order of the adjudicating authority would not be given effect to while their pleas challenging provisional attachment are pending.

Tags : DELHI HC   HIMACHAL PRADESH CHIEF MINISTER VIRBHADRA SINGH  

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