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2021 TN Assembly Elections: Mad. HC Directs Recounting of 605 Rejected Postal Ballot Votes - (26 Mar 2024)

ELECTION

Madras High Court has ordered the recounting of 605 postal ballot votes which were rejected without assigning proper reasons in the Krishnagiri constituency during the 2021 Tamil Nadu Legislative Assembly.

Tags : KRISHNAGIRI CONSTITUENCY   POSTAL BALLOT VOTES   MADRAS HIGH COURT  

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