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All HC: Uttar Pradesh Government’s Act of Not Paying Dues to Temples a Classic Example of Red Tapism - (21 Mar 2024)

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Allahabad High Court has bashed the State Government for not paying the annuity of Thakur Rangji Maharaj Virajman Mandir and eight other temples and called it a classic example of red tapism of the government officials.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH GOVERNMENT   TEMPLES   RED TAPISM  

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