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Karnataka High Court: Stay on Circular Banning Rearing of Certain Breeds of Dogs - (20 Mar 2024)

CIVIL

Karnataka High Court has stayed a circular passed by the Union Ministry of Fisheries, Animal Husbandry, and Dairying department that banned rearing of certain breeds of dogs found to be ferocious and dangerous to human life.

Tags : KARNATAKA HIGH COURT   BANNING   BREEDS OF DOGS  

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