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Utt. HC: State to Come Up With Directions for Live-in/Married Couples to Approach SSP Directly - (19 Mar 2024)

CIVIL

Uttarakhand High Court has directed the State Government to issue general instructions whereby Live-in/Married couples can approach the Senior Superintendent of Police directly and get protection.

Tags : UTTARAKHAND HIGH COURT   SENIOR SUPERINTENDENT OF POLICE   GENERAL INSTRUCTIONS  

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