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Six institutions incorporated as IITs - (25 May 2016)

MANU/PIBU/0457/2016

Education

The Union Cabinet granted retrospective approval to amendment of the Institutes of Technology Act 1961 for the incorporation of six new Indian Institutes of Technology.

The IITs are located in Andhra Pradesh, Kerala, Karnataka, Chhattisgarh, Goa and Jammu with the ISM at Dhanbad being converted to an IIT.

Tags : INDIAN INSTITUTION OF TECHNOLOGY   INCORPORATION   2016  

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