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Kar. HC: Board Exams Proposed to be Conducted for Classes 5 to 9 and 11 are in Student’s Interest - (15 Mar 2024)

EDUCATION

Karnataka High Court has observed that no student or parent has come before the court because conducting the exam is in their interest and if the exam is to be quashed now, the respective schools will have to draw the exams for the students.

Tags : KARNATAKA HIGH COURT   BOARD EXAMS   STUDENT’S INTEREST  

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