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All. HC: Mandatorily Pass Order to Disclose Assets and Liabilities in Maintenance Proceedings - (15 Mar 2024)

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Allahabad High Court has directed all Presiding Officers dealing with maintenance proceedings in the State to pass orders making it mandatory for the parties to file affidavits for disclosing assets and liabilities.

Tags : ALLAHABAD HIGH COURT   PRESIDING OFFICERS   MAINTENANCE PROCEEDINGS   ASSETS   LIABILITIES  

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