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National Capital Goods Policy - (25 May 2016)

MANU/PIBU/0458/2016

Commercial

The National Capital Goods Policy with the objective of trebling production of capital goods by 2025 has been approved by the Union Cabinet.

The Policy envisages a manifold increase in employment, increased exports and envisions India a net exporter of capital goods.

Objectives of the Policy will be implemented by the Department of Heavy Industry “in a time bound manner”.

Tags : NATIONAL CAPITAL GOODS POLICY   EXPORT   SELF RELIANCE  

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