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High-Level Committee Submits its Report on ‘One Nation, One Election’ - (15 Mar 2024)

ELECTION

A High-Level Committee appointed by the Union has submitted its report on ‘one nation, one election’ and has suggested general elections to the House of the People and all State Legislative Assemblies to be held together simultaneously.

Tags : HIGH-LEVEL COMMITTEE   GENERAL ELECTIONS   LEGISLATIVE ASSEMBLIES  

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