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Del. HC: Dept. Enquiry Against Sameer Wankhede Won’t Rely on Evidence Recorded In Special Enquiry - (14 Mar 2024)

LAW OF EVIDENCE

Delhi High Court in the Cordelia cruise drugs case has clarified that the departmental enquiry to be held against Sameer Wankhede will not rely on the evidence recorded in the Special Enquiry Team.

Tags : DELHI HIGH COURT   CORDELIA CRUISE DRUGS CASE   DEPARTMENTAL ENQUIRY  

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