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President Assents Uttarakhand Uniform Civil Code Bill, 2024 - (14 Mar 2024)

CONSTITUTION

The Uttarakhand Uniform Civil Code Bill, 2024 has received assent by the President of India Droupadi Murmu. The bill was tabled in the Uttarakhand Legislative Assembly on 6th February, 2024.

Tags : UTTARAKHAND UNIFORM CIVIL CODE   ASSENT   UTTARAKHAND LEGISLATIVE ASSEMBLY  

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