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Madras High Court: ‘Thumbs Up’ Emoji on Murder News Doesn’t Denote Celebrating the Murder - (13 Mar 2024)

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Madras High Court has held that sharing the ‘thumbs up’ symbol could never be considered to be a celebration of the brutal murder and could also be construed to be an alternative acknowledgment of the fact that the message had been seen.

Tags : MADRAS HIGH COURT   EMOJI   ACKNOWLEDGMENT  

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