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Supreme Court: Guns Should Not be Used for Celebratory Firing During Marriages - (12 Mar 2024)

CRIMINAL

Supreme Court while calling out the exercise of using guns for celebratory firing during a marriage ceremony which caused the death of an individual, has expressed that the act of celebratory firing during marriage ceremonies is an unfortunate yet prevalent practise in our nation.

Tags : SUPREME COURT   CELEBRATORY FIRING   MARRIAGE CEREMONIES  

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