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SC: SBI’s Application for Extension of Time for Furnishing Electoral Bonds Details Dismissed - (11 Mar 2024)

ELECTION

Supreme Court has dismissed the State Bank of India’s (SBI) application that was filed for an extension of time for furnishing electoral bond details on the ground that necessary information is readily available with the bank.

Tags : SUPREME COURT   STATE BANK OF INDIA   ELECTORAL BONDS   EXTENSION OF TIME  

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