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All. HC Directs Govt. to Provide EWS Accommodation to All Slum Dwellers & Shift Them By Mar. 31 - (07 Mar 2024)

CIVIL

In a Lucknow-Akbarnagar demolition case, Allahabad High Court has directed the State Government to ensure that all persons from Akbar Nagar slums must be rehabilitated and provided with accommodation by March 31st.

Tags : LUCKNOW-AKBARNAGAR DEMOLITION CASE   ALLAHABAD HIGH COURT  

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