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Clarification regarding the provisions of Section 73, 76 and 78 of the Finance Act, 1994 and Section 11AC of the Central Excise Act, 1944 after amendments made vide Finance Act, 2015 - (Ministry of Finance ) (18 Aug 2015)

Clarifications on Finance Act, 1994 and Central Excise Act, 1944

MANU/DSTX/0025/2015

Service Tax

The Central government issued clarifications with regard to detections made during audit, investigation or scrutiny. The clarifications relate to the issuance of show cause notices.

Tags : SHOW CAUSE NOTICE   SERVICE TAX  

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