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Supreme Court Directs State of UP to File Details Uploaded on E-module as Prepared by NIC - (05 Mar 2024)

CRIMINAL

Supreme Court has directed the State of Uttar Pradesh to file an affidavit furnishing the details they have uploaded so far, in relation to the convict, on the e-module as prepared by the National Informatics Centre (NIC).

Tags : SUPREME COURT   E-MODULE   NATIONAL INFORMATICS CENTRE  

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