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Delhi High Court: First-Come-First-Serve Criteria Under Election Symbols Order, 1968 Upheld - (05 Mar 2024)

ELECTION

Delhi High Court has upheld the criteria of ‘First-Come-First-Serve’ that allots free symbol to an unrecognized political party under the Election Symbols (Reservation and Allotment) Order, 1968.

Tags : DELHI HIGH COURT   FIRST-COME-FIRST-SERVE   ELECTION SYMBOLS ORDER  

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