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SC: Open Schools Recognized by CBSE Shall be Recognized by National Medical Council For NEET - (05 Mar 2024)

EDUCATION

Supreme Court has held that open schools recognized by Central Board of Secondary Education (CBSE) and State Education Boards shall be recognized by the National Medical Council for the purpose of taking the National Eligibility-cum-Entrance Test (NEET) Examination.

Tags : SUPREME COURT   CBSE   OPEN SCHOOLS   NEET  

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