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MeitY: Social Media Intermediaries to Take Permission Before Launching AI Products in Country - (04 Mar 2024)

MEDIA AND COMMUNICATION

Ministry of Electronics and Information Technology (Meity) has issued advisory to social media intermediaries and artificial intelligence platforms and has asked them to seek permission before launching Artificial Intelligence products in the country.

Tags : MINISTRY OF ELECTRONICS AND IT   SOCIAL MEDIA INTERMEDIARIES   AI PRODUCTS  

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