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NBDSA Imposes Penalty on Several News Channels for Spreading Communal Hatred - (04 Mar 2024)

MEDIA AND COMMUNICATION

News Broadcasting & Digital Standards Authority (NBDSA), has taken action against news channels like Times Now Navbharat, News 18 India and has imposed penalty for showing television programs that spread communal hatred and disharmony.

Tags : NBDSA   COMMUNAL HATRED   PENALTY   NEWS 18 INDIA   TIMES NOW NAVBHARAT  

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